Indusind Bank Limited vs Dilip Choudhury And Anr
2023 Latest Caselaw 2085 Cal/2

OD-6 to 17
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                             EC/1095/2015
     IA NO: GA/2/2019(Old No:GA/1843/2019), GA/3/2023, GA/4/2023,
                              GA/5/2023
                        INDUSIND BANK LIMITED
                                  VS
                      DILIP CHOUDHURY AND ANR.

                            EC/1096/2015
                      INDUSIND BANK LIMITED
                                 VS
                      DILIP CHOUDHURY & ANR.

                             EC/1097/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR

                            EC/1100/2015
                      INDUSIND BANK LIMITED
                                 VS
                      DILIP CHOUDHURY & ANR.

                             EC/1101/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR

                             EC/1102/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR

                             EC/1103/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR

                             EC/1104/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR

                           EC/1105/2015
                       INDUSIND BANK LIMITED
                                VS
                                           2



                            DILIP CHOUDHURY & ANR

                                  EC/1106/2015
                            INDUSIND BANK LIMITED
                                       VS
                            DILIP CHOUDHURY & ANR

                                  EC/1107/2015
                            INDUSIND BANK LIMITED
                                       VS
                            DILIP CHOUDHURY & ANR

                                  EC/1108/2015
                            INDUSIND BANK LIMITED
                                       VS
                            DILIP CHOUDHURY & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th August, 2023

Appearance:

Mr. Pratip Mukherjee, Adv.

Mr. Sayak Ranjan Ganguly, Adv.

Ms. Srijani Ghosh, Adv.

...for the decree-holder.

Mr. S. Ghosal, Adv.

...for the judgment-debtors.

The Court: It is submitted on behalf of the decree-holder that the judgment-

debtors have filed their Affidavit of Assets.

On behalf of the judgment-debtors it is submitted that, the judgment-debtor

is ready and willing to appear before this Court for examination on any day.

In such circumstances, the judgment-debtors are directed to be present on 21

August, 2023 for examination.

It is made clear that in default of appearance, appropriate orders for warrants

of arrest would be passed against the judgment-debtors on the returnable date.

Let these matters appear on 21 August, 2023 under the heading

"Examination of Judgment-debtors".

(RAVI KRISHAN KAPUR, J.)

spal