Sunflower Synergies Pvt. Ltd vs Raja Ram Saraf
2023 Latest Caselaw 2075 Cal/2

OD-6
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                 EC/425/2019
                     IA NO: GA/1/2020(Old No:GA/499/2020)

                       SUNFLOWER SYNERGIES PVT. LTD.
                                   VS
                             RAJA RAM SARAF

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th August, 2023.

Appearance:

Mr. S. Ghosh, Adv.

Mr. A. Basu, Adv.

Mr. B. Kumar, Adv.

Mr. D. Sen, Adv.

...for the decree-holder

Mr. Krishnaraj Thakker, Adv. Mr. Vikram Wadehra, Adv.

Mr. Indradeep Basu, Adv.

Mr. M. Roy, Adv.

...for the judgment-debtor

The Court : The Income Tax records including the balance-sheet as on 31st

March, 2022 alongwith profit and loss account for the same financial year is

produced.

The judgment-debtor is directed to file a copy of the same by way of a

supplementary affidavit including all details of the bank account of the

judgment-debtor.

The judgment-debtor is to be present on the returnable date.

Let this matter appear on 21st August, 2023.

The presence of the judgement-debtor is noted and dispensed with for the

time being.

(RAVI KRISHAN KAPUR, J.)

S.Bag