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Kotak Mahindra Bank Ltd vs Nivedita Saha
2023 Latest Caselaw 2057 Cal/2

Citation : 2023 Latest Caselaw 2057 Cal/2
Judgement Date : 14 August, 2023

Calcutta High Court
Kotak Mahindra Bank Ltd vs Nivedita Saha on 14 August, 2023
O-273
                                  ORDER SHEET

                                   EC/56/2019

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                          KOTAK MAHINDRA BANK LTD.
                                     VS
                               NIVEDITA SAHA


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th August, 2023.

The Court: At the instance of the award-holder, let this matter appear in

the monthly list of September, 2023.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtor who is directed to be present for examination.

In default of appearance, appropriate orders for warrant of arrest would

be passed against the judgment-debtor.

(RAVI KRISHAN KAPUR, J.)

R.Bhar

 
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