Shriram Housing Finance Limited vs Sumanta Kumar Ray & Ors
2023 Latest Caselaw 2039 Cal/2

Citation : 2023 Latest Caselaw 2039 Cal/2
Judgement Date : 14 August, 2023

Calcutta High Court

Shriram Housing Finance Limited vs Sumanta Kumar Ray & Ors on 14 August, 2023

OD-26
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                                 EC/478/2018


                    SHRIRAM HOUSING FINANCE LIMITED
                                  VS
                       SUMANTA KUMAR RAY & ORS


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th August, 2023.

The Court : Let this matter appear in the Monthly List of September,

2023. In the meantime, the award holder is directed to effect service on all the

judgment debtors and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.

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