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Sarat Chatterjee And Co. (Vsp) ... vs Sri Munisubrata Agri ...
2023 Latest Caselaw 2027 Cal/2

Citation : 2023 Latest Caselaw 2027 Cal/2
Judgement Date : 11 August, 2023

Calcutta High Court
Sarat Chatterjee And Co. (Vsp) ... vs Sri Munisubrata Agri ... on 11 August, 2023
OD-1
                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                     AP/265/2023

            SARAT CHATTERJEE AND CO. (VSP) PRIVATE LIMITED
                                VS
             SRI MUNISUBRATA AGRI INTERNATIONAL LIMITED
         (FORMERLY KNOWN AS LMJ INTERNATIONAL LTD.) AND ANR

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 11th August, 2023.

                                                                           Appearance:
                                                          Mr. Tilak Kr. Bose, Sr. Adv.
                                                       Mr. Reetobroto Kr. Mitra, Adv.
                                                        Ms. Suchismita Ghosh, Adv.
                                                       Mr. Naman Chowdhury, Adv.
                                                       Mr. Pradip Kr. Sarawagi, Adv.
                                                                   ...for the petitioner

                                                               Mr. S.N. Mitra, Sr. Adv.
                                                                Mr. D.N. Sharma, Adv.
                                                                    Mr. S.R. Saha, Adv.
                                                              Mr. S.K. Mukherjee, Adv.
                                                                 ...for the respondents

The Court:- The Notes of the petitioner/award-debtor and the respondent

no. 1 (award-holder) are already on record.

This is an application for stay of the award dated 14th January, 2023

passed by a learned Sole Arbitrator.

The other respondent, Balaji Coke Industries Private Limited has not

appeared in this matter till date.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)

 
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