Idfc First Bank Ltd ( Form. Known As ... vs M/S Shivam Potato And Onion Centre ...
2023 Latest Caselaw 2019 Cal/2

O-78
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                EC/272/2019
        IDFC FIRST BANK LTD ( FORM. KNOWN AS M/S CAPITAL FIRST LTD
                                     VS
              M/S SHIVAM POTATO AND ONION CENTRE AND ORS.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th August, 2023.

Appearance:

Mr. R. Singh, Adv.

The Court: It appears from the Report filed by the Department that all the

articles have been returned with the remark "insufficient address".

In such circumstances, there has been no service effected on any of the

judgment-debtors.

Let this matter appear in the Monthly List of September, 2023.

In the meantime, liberty is granted to the decree-holder to take

appropriate steps for effecting substituted service in accordance with law.

(RAVI KRISHAN KAPUR, J.)

s.pal