Capital First Home Finance Pvt ... vs Abhishek Das And Anr
2023 Latest Caselaw 2006 Cal/2

O-144
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                    EC/472/2019

                           IDFC FIRST BANK LTD ( M/S
                     CAPITAL FIRST HOME FINANCE PVT LTD.)
                                      VS
                            ABHISHEK DAS AND ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th August, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett, Adv.

The Court : Affidavit of Service filed by the award-holder be kept with the

records.

It is submitted on behalf of the award-holder that by an order dated 20th

September, 2021, the judgment-debtors had been directed to file their Affidavit

of Assets. No Affidavit of Assets has been filed till date.

In view of the deliberate disobedience with the orders of Court, let there be

warrants of arrest against the judgment nos. 1 and 2.

The jurisdictional Superintendent of Police and the Officer-in-Charge of

the local Police Station are directed to implement this order and ensure due

execution of the warrants of arrest and production of the judgment-debtor nos.1

and 2 before this Court on or before the returnable date.

Let this matter appear in the Monthly List of October, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag