Veikle Grain Ltd vs Vijaywargi Pulses And Grains ...
2023 Latest Caselaw 1998 Cal/2

OD-22
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE



                                   EC/113/2019



                            VEIKLE GRAIN LTD.
                                   VS
              VIJAYWARGI PULSES AND GRAINS AGENCY PVT. LTD.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th August, 2023.

Appearance:

Ms. Noelle Banerjee, Adv.

Mr. Gaurav Khaitan, Adv.

The Court : In view of the unpreparedness on the part of the decree

holder, let this matter appear on 29 August, 2023 for further examination of the

judgment debtor.

In the meantime, liberty is granted to the Advocate appearing on behalf of

the decree holder to seek all financial information as on date from the judgment

debtor.

The judgment debtor is directed to furnish all such information within 7

days from the date of receipt of such communication.

(RAVI KRISHAN KAPUR, J.)

SK.