Shankheshwar Jewellers vs Syndicate Jewellers Pvt. Ltd
2023 Latest Caselaw 1996 Cal/2

OCD-52
                                 ORDER SHEET

                                IA NO. GA/1/2023
                                        In
                                  EC/209/2023

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                         SHANKHESHWAR JEWELLERS
                                    Vs
                       SYNDICATE JEWELLERS PVT. LTD.


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 10th August, 2023.

Appearance:

Mr. Pratik Ghose, Adv.

...for the decree-holder

The Court: The advocate-on-record of the decree-holder seeks

substituted service on the judgment-debtor by way of paper publications.

It is submitted that the judgment-debtor could not be served by way of

registered post.

GA/1/2023 is, accordingly, allowed and disposed of by permitting the

decree-holder to publish the gist of the Tabular Statement along with the

decree in The Times of India and Ei Samay within four weeks from date, as

prayed for.

(MOUSHUMI BHATTACHARYA, J.)

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