Dhendai Tea And Industries Pvt. ... vs Sanjay Kanoi And Ors
2023 Latest Caselaw 1980 Cal/2

OD-17
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                               EC/49/2019
      IA NO: GA/6/2020, GA/7/2020(Old No:GA/197/2020), GA/8/2020(Old
                              No:GA/198/2020)



             DHENDAI TEA AND INDUSTRIES PVT. LTD. AND ORS.
                                 VS
                        SANJAY KANOI AND ORS.



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR
      Date : 9th August, 2023.
                                                                       Appearance:
                                                         Ms. Sarada Hariharan, Adv.

                                                       Mr. Yash Vardhan Deora, Adv.

          The Court : The examination of the judgment debtor no. 1 stands

  adjourned. Let this matter appear on 18 August, 2023 for further

  examination. The judgment debtor no. 1 is directed to be present on the

  returnable date and produce the records prior to the returnable date.

          Affidavit of Assets filed on behalf of the respondent no. 2,3 and 4 be

kept with the records.

(RAVI KRISHAN KAPUR, J.) SK.