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(Formerly Known As Capital First ... vs M/S. Priya Hosiary And Ors
2023 Latest Caselaw 1969 Cal/2

Citation : 2023 Latest Caselaw 1969 Cal/2
Judgement Date : 9 August, 2023

Calcutta High Court
(Formerly Known As Capital First ... vs M/S. Priya Hosiary And Ors on 9 August, 2023
O-118

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                  EC/412/2019

                       IDFC FIRST BANK LIMITED
               (FORMERLY KNOWN AS CAPITAL FIRST LIMITED
                                  VS
                     M/S. PRIYA HOSIARY AND ORS.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th August, 2023.

The Court: It is submitted on behalf of the award-holder that service

has not yet been effected on the judgment debtors.

Let this matter appear in the Monthly List of October, 2023.

In the meantime, the award-holder is directed to file an Affidavit of

Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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