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Mjunction Services Ltd vs Bijoy Kumar Gupta
2023 Latest Caselaw 1924 Cal/2

Citation : 2023 Latest Caselaw 1924 Cal/2
Judgement Date : 7 August, 2023

Calcutta High Court
Mjunction Services Ltd vs Bijoy Kumar Gupta on 7 August, 2023
O-15
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE



                              EC/230/2015


                       MJUNCTION SERVICES LTD.
                                 VS
                         BIJOY KUMAR GUPTA


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th August, 2023.

Appearance:

Mr. S. Ghosh, Adv.

Ms. S. Chatterjee, Adv.

Mr. Malay Kr. Seal, Adv

Mr. Farhan Ghaffar, Adv.

Ms. P. Das, Adv.

The Court : It is submitted on behalf of the decree holder that the

matter has appeared inadvertently and is due to appear on 28 August, 2023.

The judgment debtor is represented.

In such circumstances, let this matter appear on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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