Indofil Industries Ltd vs M/S. Kaycee Chemicals
2023 Latest Caselaw 1906 Cal/2

O-16
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/16/2016
                            INDOFIL INDUSTRIES LTD.
                                      VS
                            M/S. KAYCEE CHEMICALS

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th August, 2023.

Appearance:

Mr. Aman Khanna, Adv.

...for the decree-holder.

The Court: By an order dated 13 July, 2023, the decree-holder was

granted liberty to file a supplementary affidavit to bring on record the names of

the partners of the judgment-debtor.

The matter has appeared on the returnable date. The decree-holder prays

for an adjournment and seeks further time to bring on record the names of the

partners of the judgment-debtor.

Let this matter appear in the Monthly List of September, 2023.

(RAVI KRISHAN KAPUR, J.)

s.pal