Magma Fincorp Limited vs Alfur Rahaman & Anr
2023 Latest Caselaw 1905 Cal/2

Citation : 2023 Latest Caselaw 1905 Cal/2
Judgement Date : 7 August, 2023

Calcutta High Court

Magma Fincorp Limited vs Alfur Rahaman & Anr on 7 August, 2023

O-24

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                               EC/497/2018
                           MAGMA FINCORP LIMITED
                                    VS
                           ALFUR RAHAMAN & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th August, 2023.

Appearance:

Mr. P. Sinha, Adv.

...for the award-holder.

The Court: At the instance of the award-holder, let this matter appear in

the Monthly List of October, 2023.

The judgment-debtors remain unrepresented.

(RAVI KRISHAN KAPUR, J.)

s.pal

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