Citation : 2023 Latest Caselaw 1864 Cal/2
Judgement Date : 3 August, 2023
OD-130
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/324/2019
IA NO: GA/1/2019(Old No:GA/2548/2019)
SPX FLOW TECHNOLOGY SINGAPORE PTE. LTD.
VS
SANJAY JAIN
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 3rd August, 2023.
Appearance:
Mr. Soumabho Ghose, Adv.
Ms. A. Chakraborty, Adv.
Mr. T. Bhattacharya, Adv.
...for the decree-holder
Mr. Shaunak Mitra, Adv.
Mr. A. Basu, Adv.
Mr. S. K. Trivedi, Adv.
Mr. S. Sarawgi, Adv.
...for the respondent
The Court:- At the instance of the parties, let this matter appear under the
heading "For Examination of the Judgment-Debtors on 17th August, 2023 at
2:00P.M.
(RAVI KRISHAN KAPUR, J.)
S.Bag
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