Srei Equipment Finance Limited vs R. Vikash Kumar Reddy & Anr
2023 Latest Caselaw 1859 Cal/2

OD-62
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                                EC/443/2018


                    SREI EQUIPMENT FINANCE LIMITED
                                  VS
                     R. VIKASH KUMAR REDDY & ANR.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd August, 2023.

Appearance:

Mr. Rajib Mullick, Adv.

Ms. Sonia Mukherjee, Adv. Ms. Jyoti Mondal, Adv.

...for award holder.

The Court : As a last chance, let this matter appear on 14 August,

2023. An accommodation is prayed for on behalf of the award holder.

The judgment debtor remains unrepresented.

(RAVI KRISHAN KAPUR, J.)

SK.