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Cholamandalam Investment & ... vs Mohammad Ghaffar Hussain & Anr
2023 Latest Caselaw 1850 Cal/2

Citation : 2023 Latest Caselaw 1850 Cal/2
Judgement Date : 3 August, 2023

Calcutta High Court
Cholamandalam Investment & ... vs Mohammad Ghaffar Hussain & Anr on 3 August, 2023
OD-21

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE


                                EC/739/2015



          CHOLAMANDALAM INVESTMENT & FINANCE CO. LTD.
                             VS
               MOHAMMAD GHAFFAR HUSSAIN & ANR


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd August, 2023.

Appearance:

Mr. Snehashis Sen, Adv.

The Court : The award holder is not in a position to proceed

with this matter. It is submitted on behalf of the award holder that

instructions are awaited. The judgment debtor remains

unrepresented.

As a last chance, let this matter appear on 14 August, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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