Srei Equipment Finance Limited vs Suresh Singh & Anr
2023 Latest Caselaw 1843 Cal/2

Citation : 2023 Latest Caselaw 1843 Cal/2
Judgement Date : 3 August, 2023

Calcutta High Court

Srei Equipment Finance Limited vs Suresh Singh & Anr on 3 August, 2023

OD-38
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE


                              EC/928/2015



                  SREI EQUIPMENT FINANCE LIMITED
                                VS
                        SURESH SINGH & ANR


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd August, 2023.

Appearane:

Mr. S. Mullick, Adv.

The Court : The matter was appearing in the Warning List and both

the parties are deemed to have had notice that the matter would be taken

up today.

An adjournment is sought for on behalf of the award holder. The

judgment debtor remains unrepresented.

Let this matter appear on 14 August, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.

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