Citation : 2023 Latest Caselaw 1842 Cal/2
Judgement Date : 3 August, 2023
OD-44
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
EC/1016/2015
CIC SOCIETY
VS
SUJATA GUPTA WINFIELD AND ORS.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 3rd August, 2023.
Appearance:
Mr. R. Upadhyay, Adv.
The Court : An adjournment is prayed for on behalf of the award
holder. The judgment debtor is represented.
As a last chance, let this matter appear on 14 August, 2023.
(RAVI KRISHAN KAPUR, J.)
SK.
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