Poonawalla Fincorp Limited vs Aminur Rahaman And Ors
2023 Latest Caselaw 994 Cal/2

Unlisted

                              ORDER SHEET
                               EC/353/2022
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          COMMERCIAL DIVISION



                        POONAWALLA FINCORP LIMITED
                                   VS
                         AMINUR RAHAMAN AND ORS.



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 19th April, 2023.



                                                                        Appearance:
                                                            Mr. Paritosh Sinha, Adv.
                                                             Mr. K.K. Pandey, Adv.
                                                            Ms. Enakshi Saha, Adv.
                                                                  ...for the petitioner

                                                        Mr. Prosenjit Mukherjee, Adv.
                                                        Mr. Arghya Kamal Das, Adv.
                                                ...for the award-debtors/respondents

The Court: Mr. Aminur Rahaman, the award-debtor no.1, has surrendered

in Court today. He files the affidavit of assets. The same be taken on record.

On the basis of the undertaking given by the said award-debtor that he

shall be present as when required, the warrant of arrest issued against him

stands recalled.

Matter to appear on 16th June, 2023 for examination of the judgment-

debtor. He is directed to be present on that date.

(SHEKHAR B. SARAF, J.) B.Pal