Smt. Uma Bose vs Sandeep Kumar Jhunjhunwala
2023 Latest Caselaw 988 Cal/2

OD-24
                               ORDER SHEET

                                 EC/14/2023

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                            SMT. UMA BOSE
                                 -VS-
                     SANDEEP KUMAR JHUNJHUNWALA


     BEFORE:
     The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : April 19, 2023.

Appearance:

Ms. Suchismita Ghosh, Adv.

... for the decree-holder

Mr. Sujit Banerjee, Adv.

Mr. Nilay Sengupta, Adv.

... for the judgment-debtor.

The Court: Learned counsel appearing on behalf of the judgment-

debtor submits that he has preferred an appeal against the order dated 5th

April, 2023 passed in GA/8/2023 and GA/9/2023 in connection with

CS/5/1994 and he undertakes to file the details of pendency of the appeal by

the next date and accordingly he seeks for an accommodation.

Let the matter appear on 26th April, 2023.

(AJOY KUMAR MUKHERJEE, J.)

RS