Citation : 2023 Latest Caselaw 965 Cal/2
Judgement Date : 18 April, 2023
ORDER SHEET
OD-10
IA No. GA 4 of 2023
In
TS No. 3 of 2023
IN THE HIGH COURT AT CALCUTTA
TESTAMENTARY AND INTESTATE JURISDICTION
IN THE GOODS OF:
GULJARILAL KANORIA (DEC.)
AND
RATANLAL GAGGAR ALIAS R.L. GAGGAR
VS
SHRIVARDHAN KANORIA & ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 18th April, 2023.
Appearance:
Mr. Sib Sankar Das, Adv.
For the plaintiff
Mr. Jayjit Ganguly, Adv.
Mr. Pradip Sancheti, Adv.
Mr. Abirlal Ghosh,Adv.
For defendant nos.1 and 2
Mr. Biswajit Chowdhury, Adv.
For defendant nos. 3 and 4
The Court :- This is an application inter alia for examining the
attesting witness in Commission. The defendants/respondents object to the
prayer of the attesting witness being examined in Commission and wants to
file an affidavit.
For the ends of judgment, let there be a direction for filing affidavits.
Affidavit-in-opposition be filed by 4th May, 2023; reply, if any,
thereto be filed by 12th May, 2023. Let this matter appear in the list on 16th
May, 2023.
(ARINDAM MUKHERJEE, J.)
sb/
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