Citation : 2023 Latest Caselaw 934 Cal/2
Judgement Date : 12 April, 2023
OD 2
EC 373/2022 IA GA 1/2022 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE
VASHNU NARAYAN KASHYAP AND ANR.
VERSUS M/S NANO PROPERTIES
BEFORE:
The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 12th April, 2023.
APPEARANCE:
Mr. Manik Das,Adv.
Mr. Aniruddha Sinha,Adv.
...for decree-holder.
Mr. Arindam Paul,Adv.
...for the judgment-debtor.
The Court:- Parties are represented. Learned Counsel appearing on
behalf of the judgment-debtor seeks for an accommodation for filing short
notes of argument on the ground of Senior Counsel, Mr. Meghnath Dutta.
Let the matter appear on 26th April, 2023 retaining its position.
(AJOY KUMAR MUKHERJEE, J.)
s.chandra
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