Union Of India vs M/S Electro Steel Casting Limited
2023 Latest Caselaw 888 Cal/2

ODC-15
                                   ORDER SHEET

                                 IA NO. GA/3/2023
                                         In
                                    AP/129/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

         UNION OF INDIA, GENERAL MANAGER SOUTH EASTERN RAILWAY
                                   VS
                    M/S ELECTRO STEEL CASTING LIMITED

   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 5th April, 2023 Appearance:

Mr. Paritosh Sinha, Adv.

Mr. Rajesh Gupta, Adv.

Mr. Priyankar Saha, Adv.

...for the petitioner

Mr. Siddhartha Lahiri, Adv. Mr. Deepak Kumar Singh, Adv.

Mr. Ayush Jain, Adv.

...for Union of India

The Court: This is a Section 34 application.

Affidavits are complete in this matter. There is also a direction of the

Supreme Court to expeditiously hear the matter.

In light of the same, let this matter appear as a hearing matter on 8th

May, 2023 at 12.30pm.

Written notes to be submitted by both parties along with judgments they

are relying upon by 28th April, 2023.

GA/3/2023 is, accordingly, disposed of.

(SHEKHAR B. SARAF, J.)

R.Bhar