Citation : 2023 Latest Caselaw 2998 Cal
Judgement Date : 27 April, 2023
27th April, 2023
(D/L No.10)
(SKB)
W.P.A. 7456 of 2023
Ambey Mining Private Limited and another
Versus
Eastern Coalfields Limited and another
Mr. Neelesh Choudhury,
Ms. Anuradha Poddar,
Mr. Shounak Mukhopadhyay
... for the petitioners.
Mr. Tilak Kumar Bose,
Mr. Saunak Sengupta,
Mr. Pradipta Bose
... for the respondent no.1.
Mr. Srijib Chakraborty Mr. Sunny Nandy, Mr. Deeptangshu Kar ... for the private respondent.
Learned counsel appearing for the parties have
indicated their respective points.
List this matter on 8th May, 2023 under the
heading "For Judgment".
(Moushumi Bhattacharya, J.)
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