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WPA/13573/2016
2023 Latest Caselaw 2996 Cal

Citation : 2023 Latest Caselaw 2996 Cal
Judgement Date : 27 April, 2023

Calcutta High Court (Appellete Side)

WPA/13573/2016 on 27 April, 2023

26     27.04.2023
tbsr   Ct. 39

                                       WPA 13573 of 2016

Mr. Aniruddha Chatterjee Mr. Rahul Karmakar Mr. Debabrata Roy .....for the petitioner

Mr. Tulshi Das Ray .....for the State

Compilation of judgments to be relied upon by

the petitioner as filed in Court is taken on record.

List of dates filed on behalf of the State is also

taken on record.

Heard the learned counsels for the parties.

Let the State produce the records on the next

date of hearing.

List this matter for hearing on 17th May, 2023.

(Jay Sengupta, J.)

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