Anup Saxena vs The Estate Officer
2023 Latest Caselaw 2995 Cal

27th April, 2023
 (D/L No.11)
   (SKB)

                                           W.P.A. 15166 of 2022

                                               Anup Saxena
                                                  Versus
                           The Estate Officer, Eastern Railway and another


                               Ms. Manju Bhuteria,
                               Ms. Tanvi Luhariwala,
                               Mr. Abhishek Jain
                                                       ... for the petitioner.

                               Mr. Amitabha Nayak
                                                     ... for the respondents.

Learned counsel appearing for the respondent

Railways has given his comments on the decisions cited

on behalf of the petitioner.

List this matter on 10th May, 2023 under the

heading "For Judgment".

The interim order is extended till 15th May, 2023.

(Moushumi Bhattacharya, J.)