Citation : 2023 Latest Caselaw 2962 Cal
Judgement Date : 26 April, 2023
CRA 323 of 2021 26.04.2023
Sl. 84 Court No.29 (AD) In the matter of: Md. Abdul Sk ... appellant.
Mr. Shibaji Kumar Das ... for the appellant.
Appellant is represented.
None appears for the private opposite parties.
The appeal is directed against a judgment of acquittal.
State will inform the private opposite parties as to the
pendency of the present appeal and this order.
List the appeal on May 2, 2023.
(Debangsu Basak, J.)
(Rai Chattopadhyay, J.)
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