Citation : 2023 Latest Caselaw 2912 Cal
Judgement Date : 25 April, 2023
26.04.2023
cm
CRR 1380 of 2014
In the matter of : Bidyut Kumar Ghosh .... for the petitioner.
Mr. Saibal Mondal .... for the petitioner. Mr. Sankar Banerjee ..... for the opposite party.
Medical documents have been filed by the learned advocate for
the petitioner and the same is considered. Personal appearance of
the petitioner is dispensed.
Heard the submissions of the learned advocates for both the
sides.
Hearing concluded.
Judgment reserved.
(Ananya Bandyopadhyay, J.)
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