Food Corporation Of India vs Union Of India & Ors
2023 Latest Caselaw 2788 Cal

Citation : 2023 Latest Caselaw 2788 Cal
Judgement Date : 20 April, 2023

Calcutta High Court (Appellete Side)

Food Corporation Of India vs Union Of India & Ors on 20 April, 2023

     14            IN THE HIGH COURT AT CALCUTTA
20.04.2023        CONSTITUTIONAL WRIT JURISDICTION
   sb
   Ct 550                 APPELLATE SIDE

                          WPA 6391 of 2023
                        Food Corporation of India
                                   Vs.
                          Union of India & Ors.

                  Mr. Kamal Kumar Chattopadhyay
                                  ... For the petitioner

                  Mr. D. N. Ray
                  Mr. Debapriya Gupta
                              ... For the Union of India

                  Mr. Samiran Mondal
                  Mr. Abhinaba Dan
                  Mr. Nitish Samanta
                              ... For the respondent no.4

Hearing concluded. Judgment reserved.

(Raja Basu Chowdhury, J.)

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