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(Yadav Prasad Tosniwal Tosniwal vs The Reserve Bank
2023 Latest Caselaw 2735 Cal

Citation : 2023 Latest Caselaw 2735 Cal
Judgement Date : 19 April, 2023

Calcutta High Court (Appellete Side)
(Yadav Prasad Tosniwal Tosniwal vs The Reserve Bank on 19 April, 2023
  16-17
19.04.2023
 Ct. No. 32
    rrc


                                FMA 1034 of 2021
                                      with
                              IA No. CAN 1 of 2022
              (Yadav Prasad Tosniwal Tosniwal Vs. The Reserve Bank
                                of India & Ors.)

                                      with

                                FMA 1017 of 2021
                                      with
                              IA No. CAN 1 of 2022

                (Anita Tosniwal Vs. The Reserve Bank of India & Ors.)

                 Mr. Abhrotosh Majumdar, Ld. Sr. Adv.
                 Mr. Nilotpal Chatterjee
                 Mr. Sourabh Sengupta
                 Mr. Kasheo Roy
                                        ..... For the appellants


                 Mr. Soumya Roy
                 Mr. Santosh Mahato
                 Ms. Benazir Kazi
                                         ..... For the respondent no. 2

Mr. Gautam Chakraborty ..... For the respondent nos. 3 to 6

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

 
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