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D.Hira Debabrata Giri vs The State Of West Bengal
2023 Latest Caselaw 2734 Cal

Citation : 2023 Latest Caselaw 2734 Cal
Judgement Date : 19 April, 2023

Calcutta High Court (Appellete Side)
D.Hira Debabrata Giri vs The State Of West Bengal on 19 April, 2023

19.04.2023

Court No.35 Item No. 20 CRA 12 of 2011

D.Hira Debabrata Giri Vs.

The State of West Bengal

Mr. Palash Chandra Majhi.

... for the amicus curiae

Mr. Binay Panda, Mr. Subham Bhakat.

... for the State

Hearing of the matter is concluded. Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

 
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