Ashoke Kumar Bhattacharya vs The State Of West Bengal & Ors
2023 Latest Caselaw 2670 Cal

25 18.04.2023 NB Ct. 39 WPA 24999 of 2012

Ashoke Kumar Bhattacharya Vs.

The State of West Bengal & Ors.

Mr. Debasish Chattopadhyay, Mr. Loknath Paul, Mr. Tirthankar Basu.

...for the petitioner.

Mr. Lalit Mohan Mahata, Mr. Prasanta Behari Mahata.

...for the State.

Written notes of submissions filed on behalf of the

State is taken on record.

Hearing is concluded and judgment is reserved.

Urgent photostat certified copy of this order may be

supplied to the parties expeditiously, if applied for.

(Jay Sengupta, J.)