Bapan Ghosh @ Choton vs The State Of West Bengal
2023 Latest Caselaw 2669 Cal

18.04.2023

CHC

C.R.A.(DB) 8 of 2022 IA NO: CRAN/1/2022

In the matter of : Bapan Ghosh @ Choton Vs.

The State of West Bengal

Mr. Ayan Bhattacherjee, Mr. Sagar Saha, Mrs. Roma Roy, Mr. Shounak Mondal ....for the appellant

Mr. Madhusudan Sur, Ld. A.P.P. Mr. Manoranjan Mahata ....for the State

Heard learned advocates appearing for the appellant and

the State.

Written notes of argument submited on behalf of the

appellant be taken on record.

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)