Md. Mainul Hoque vs Narcotics Control Bureau
2023 Latest Caselaw 2667 Cal

18.04.2023

CHC

C.R.A.360 of 2021 IA NO: CRAN/2/2022

In the matter of : Md. Mainul Hoque Vs.

Narcotics Control Bureau

Mr. Niladri Sekhar Ghosh, Ms. Sompurna Chatterjee, Mr. Sourav Mondal ....for the appellant

Ms. Anamika Pandey, Ms. Mary Datta ....for the NCB

Mr. Sanjoy Bardhan, Ms. Baishakhi Chatterjee ....for the State

Heard learned advocates appearing for the appellant and

the Narcotics Control Bureau (NCB).

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)