Ranjit Kumar Keshri & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 2622 Cal

Citation : 2023 Latest Caselaw 2622 Cal
Judgement Date : 17 April, 2023

Calcutta High Court (Appellete Side)

Ranjit Kumar Keshri & Ors vs The State Of West Bengal & Ors on 17 April, 2023

17.04.2023
Item No.03
Court No.39
   AJ.                       W.P.A. 16837 of 2019

                        Ranjit Kumar Keshri & Ors.
                                     -Vs-
                      The State of West Bengal & Ors.


                          Mr. Debabrata Saha Roy,
                          Mr. Pingal Bhattacharya,
                          Mr. Subhankar Das..
                                       ......for the petitioners.
                          Mr. Susobhon Sengupta,
                          Ms. Munmun Tewary.
                                   ........for the State.


                     Written note of submission filed on behalf

              of the respondents is taken on record.

Hearing is concluded; judgment is

reserved.

( Jay Sengupta, J. )

Download the LatestLaws.com Mobile App