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Indian Oil Corporation Ltd. & ... vs Sikha Ghosh & Ors
2023 Latest Caselaw 2564 Cal

Citation : 2023 Latest Caselaw 2564 Cal
Judgement Date : 13 April, 2023

Calcutta High Court (Appellete Side)
Indian Oil Corporation Ltd. & ... vs Sikha Ghosh & Ors on 13 April, 2023
13.04.2023
Item No.7.
Court No.6.
   AB
                             M.A.T. 1865 of 2022
                                     With
                              I A CAN 2 of 2022
                              I A CAN 3 of 2023

                    Indian Oil Corporation Ltd. & Others
                                     Vs
                            Sikha Ghosh & Ors.

                   Mr. Tilak Kr. Bose, Sr. Adv,
                   Ms. Vineeta Meharia,
                   Mr. K. Kejriwal,
                   Mr. Amit Meheria,
                   Ms. Paromita Banerjee,
                   Ms. Subika Paul          ...for the Appellants.

                   Mr. Kalyan Bandopadhyay, Sr. Adv,
                   Mr. Debabrata Saha Roy,
                   Mr. Rajdeep Bhattacharya,
                   Mr. Neil Basu,
                   Mr. R. K. Singh
                   Mr. Tapojit Das
                   Mr. Sankha Biswas    .....for the Respondent

Nos.1 to 4.

Mr. Surya Prasad Chatterjee, Mr. Arjun Samanta .....for the Private Respdt.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)

 
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