Citation : 2023 Latest Caselaw 2558 Cal
Judgement Date : 13 April, 2023
4 13.04.2023
WPA 16787 of 2015 ssi
Ct 39 Najrul Islam
-vs-
The State of West Bengal & ors.
Mr. Amit Kumar Pan Ms. Tanusri Santra ...for the petitioner Mr. Dipankar Das ....for the NHAI Mr. L. M. Mahata Mr. P. B. Mahata ...for the State
Written note of submissions filed on behalf of the State
is taken on record.
Hearing is concluded and judgment is reserved.
(Jay Sengupta, J.)
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