Citation : 2023 Latest Caselaw 2557 Cal
Judgement Date : 13 April, 2023
FMAT 423 of 2022 Item-
13-04-2023
239. Astasakhi Ghosh & Anr.
Ct. 8 Versus sg
Narendranath Ghosh & Anr.
The certified copy of the judgment and decree of the learned
Trial Court filed on 3rd March, 2023 be accepted.
(Uday Kumar, J.) (Soumen Sen, J.)
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