D.Hira vs The State Of West Bengal
2023 Latest Caselaw 2511 Cal

12.04.2023

Court No.35 CRA 12 of 2011

Debabrata Giri D.Hira Vs. The State of West Bengal

Mr. Palash Chandra Majhi.

... for the appellant

Mr. Binoy Panda, Mr. Pravas Bhattacharyya, Mr. Subham Bhakat.

... for the State

Report of the Superintendent Midnapore Central Correctional Home dated 24.03.2023 as submitted by the State, be kept with the record.

Mr. Majhi, learned Amicus Curiae as well as Mr. Panda, learned Advocate for the State are present.

Mr. Majhi, learned Amicus Curiae has assisted the Court to go through the judgment of the Trial Court as well as the evidence and other materials.

He has further desired to rely on certain precedents. Let the matter be adjourned today and again appear in the list on 17th April, 2023.

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RAI Digitally signed by RAI CHATTOPA CHATTOPADHYAY Date: 2023.04.12 DHYAY 17:56:57 +05'30' (Rai Chattopadhyay, J.)