Citation : 2023 Latest Caselaw 2472 Cal
Judgement Date : 11 April, 2023
11.04.2023
Court No.35
D.Hira CRA 502 of 2018
Jugal Kishore Vs.
CBI
Mr. Satadru Lahiri, Mr. Ganesh Prasad Shaw.
... for the appellant
Mr. Dipankar Dandapath.
... for the CBI
Mr. Lahiri, learned Advocate for the appellant in this case has pointed out to the fact that two other appeals are also pending in this Court being CRA no. 445 of 2018 and CRA no. 446 of 2018 which are related with the present appeal as all the appeals have arisen in connection with the same judgment and order of the Trial Court.
The three appeals being No. CRA no. 502 of 2018, CRA 445 of 2018 and CRA no. 446 of 2018 appear to be related matters having arisen challenging the same judgment and order of the Trial Court.
Let the other two appeals appear along with the present one in the list on the next date.
Let the matter be adjourned today and again appear in the list on 13th April, 2023.
As Mr. Dandapath submits that paper book has not yet been received by him, the department is directed to immediately serve a copy of the same to Mr. Dandapath, learned Advocate appearing for the CBI in this matter.
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Digitally signed by RAI RAI CHATTOPADHYAY CHATTOPADHYAY Date: 2023.04.11 18:40:50 +05'30' (Rai Chattopadhyay, J.)
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