M/S. Rupa Enterprises vs The State Of West Bengal & Ors
2023 Latest Caselaw 2423 Cal

Citation : 2023 Latest Caselaw 2423 Cal
Judgement Date : 10 April, 2023

Calcutta High Court (Appellete Side)

M/S. Rupa Enterprises vs The State Of West Bengal & Ors on 10 April, 2023

10.04.2023
sayandeep
Sl. No. 13
Ct. No. 05
                                WPA 28268 of 2022

                              M/s. Rupa Enterprises
                                     -Versus-
                         The State of West Bengal & Ors.

                   Mr. Swarup Paul
                   Mr. Surya Maity
                   Mr. Anirban Chakraborty
                                               .....for the petitioner
                   Mr. Samrat Sen
                   Mr. Nilotpal Chatterjee
                   Mr. Amrita Lal Chatterjee
                                                     ......for the State


                   Heard   learned   counsel    appearing   for   the

             petitioner and the State respondents.

List this matter on 18th April, 2023 under the

heading "For Judgment".

(Moushumi Bhattacharya, J.)

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