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Sri Anupam Goswami vs The Principal Secretary
2023 Latest Caselaw 2422 Cal

Citation : 2023 Latest Caselaw 2422 Cal
Judgement Date : 10 April, 2023

Calcutta High Court (Appellete Side)
Sri Anupam Goswami vs The Principal Secretary on 10 April, 2023

10.04.2023 sayandeep

WPA 17290 of 2022

Sri Anupam Goswami

-Versus-

The Principal Secretary, Department of Finance, Govt.

of W.B. & Ors.

Mr. Amit Das Gupta Mr. Sayan Mitra Ms. Aishee Dey ......for the petitioner Mr. Raja Saha Mr. Prantick Ghorai .......for the State

Although this matter was directed to be listed on

6th April, 2023, this Court was unable to record any

order by reason of a strike by the employees of the

Court.

Counsel have handed up their respective Notes.

List this matter on 19th April, 2023 under the

heading "For Judgment".

(Moushumi Bhattacharya, J.)

 
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