Tamal Sarkar vs Unknown
2023 Latest Caselaw 2421 Cal

10.04.2023

Srimanta

CRR/1782/2022

In the matter of : Tamal Sarkar

Mrs. Anasuya Sinha, Mrs. Subhasree Patel ...for the State.

Mr. Atis Kumar Biswas, Mr. Soumyajit Bhatta ...for the opposite party no. 2.

The matter is listed at the instance of the opposite party no. 2 for correction. It is submitted by the learned Advocate for the opposite party no. 2 that the name of the testator in the third paragraph of the first page of the judgment dated 20th January, 2023 was wrongly recorded as one Jotindra Nath Aich instead of one Ravi Wadan Bhagat.

It appears from the averment made in the petition as well as the order dated 9th September, 2022 that the name of the testator was recorded as Ravi Wadan Bhagat and the name of Jotindra Nath Aich in the judgment dated 20 th January, 2023 is absolutely a typographical error. Therefore, in the judgment dated 20th January, 2023 the name of Jotindra Nath Aich be read as Ravi Wadan Bhagat.

This order be made part of the order dated 20 th January, 2023.

( Bibek Chaudhuri, J. )