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Saugata Chattopadhyay vs Visva Bharati And Others
2023 Latest Caselaw 2350 Cal

Citation : 2023 Latest Caselaw 2350 Cal
Judgement Date : 5 April, 2023

Calcutta High Court (Appellete Side)
Saugata Chattopadhyay vs Visva Bharati And Others on 5 April, 2023

5th April, 2023 (D/L No.140) (SKB)

W.P.A. 8316 of 2020 (Assigned)

Saugata Chattopadhyay Versus Visva Bharati and others

Dr. Chapales Bandyopadhyay, Ms. Gargy Basu, Ms. Anandamayee Dutta ... for the petitioner.

Mr. Victor Chatterjee ... for the Visva Bharati.

Learned counsel appearing for the petitioner relies

on judgment of this court passed in Rajesh K.V. vs.

Visva-Bharati on the jurisdictional aspect of removing

the petitioner from service by a notice dated 28th

August, 2020.

List this matter on 19th April, 2023, as prayed for.

(Moushumi Bhattacharya, J.)

 
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