4 2023 Santanu Basu vs 5 West Bengal College Service ...
2023 Latest Caselaw 2346 Cal

Ct.
No.   05.04                     W.P.A. 4693 of 2020
14    2023                            Santanu Basu
                                         -Versus-
 5                    West Bengal College Service Commission & Ors.
akb

              Mr. Subrata Mukhopadhyay
              Ms. Kakali Dutta         ...For the Petitioner


              Mr. Kishore Dutta
              Mr. Subhrangsu Panda
              Ms. Ina Bhattacharyya
              Ms. Mithu Singh Mahapatra...For the Respondent,

College Service Commission

Mr. Subrata Mukhopadhyay, learned Counsel appearing for the petitioner concludes his arguments.

Hearing of the matter stands concluded and the matter is reserved for judgment.

Learned Counsels appearing on behalf of the respective parties may file their written notes of argument by April 13, 2023.

( Rabindranath Samanta, J.)