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Indian Oil Corporation Ltd. & Ors vs Prabir Kumar Baidya & Ors
2023 Latest Caselaw 2344 Cal

Citation : 2023 Latest Caselaw 2344 Cal
Judgement Date : 5 April, 2023

Calcutta High Court (Appellete Side)
Indian Oil Corporation Ltd. & Ors vs Prabir Kumar Baidya & Ors on 5 April, 2023
05.04.2023
Court No.12
 S/L. No. 1
  Suvayan/
  Sourav
                               MAT 151 of 2022

                       Indian Oil Corporation Ltd. & Ors.
                                      Vs.
                          Prabir Kumar Baidya & Ors.

              Mr. M. S. Yadav
              Ms. Saswati Chatterjee
              Ms. Satabdi Naskar
                                                 ...for the appellants.

              Mr. Biswaroop Bhattacharya
              Mr. Pritam Choudhury
              Ms. Priti Banerjee
              Mr. Abhisek Addhya
                                           ...for the respondent No. 1.

Mr. M. S. Yadav learned Counsel appears for the

appellants and Mr. Biswaroop Bhattacharya, learned

Counsel being assisted by Mr. Pritam Choudhury,

learned Counsel appears for the respondent No. 1.

Heard learned Counsel for the parties further on

some doubts which arose in our mind in course of

preparing the judgment.

Judgment reserved.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)

 
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