Tata Capital Financial Services ... vs Somnath Mohanty And Anr
2023 Latest Caselaw 1101 Cal/2

OD 9


                              ORDER SHEET
                               EC/161/2019
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                   TATA CAPITAL FINANCIAL SERVICES LTD.
                                    VS
                       SOMNATH MOHANTY AND ANR.


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 28th April, 2023.




                                                                     Appearance:
                                                    Mr. Swatarupa Banerjee, Adv.
                                                          Mr. Avishek Guha, Adv.
                                                          Mrs. Debarati Das, Adv.
                                                               ...for the petitioner

                                                  Mr. Subrata Bhattacharya, Adv.
                                                       ...for the judgment-debtors


        The Court: On prayer made by the respondents, the matter is adjourned

and shall be taken up on 16th June, 2023.

(SHEKHAR B. SARAF, J.)

B.Pal