Poonawalla Housing Finance ... vs Roshan Shankar Patil And Anr
2023 Latest Caselaw 1100 Cal/2

ODC-4
                                   ORDER SHEET

                                   EC/194/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                    POONAWALLA HOUSING FINANCE LIMITED
                                   VS
                       ROSHAN SHANKAR PATIL AND ANR.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 28th April, 2023

Appearance:

Mr. Meghnad Dutta, Adv. Ms. Parna Mukherjee, Adv. ...for the judgment-debtors

The Court: None appears on behalf of the petitioner.

The matter is accordingly adjourned for a period of five weeks.

(SHEKHAR B. SARAF, J.)

R.Bhar