White Swan Land Infrastructure ... vs National Agriculture ...
2023 Latest Caselaw 1081 Cal/2

OD 3


                                ORDER SHEET
                              IA NO.GA/3/2021
                                     In
                                EC/539/2014
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


            WHITE SWAN LAND INFRASTRUCTURE PVT. LTD.
                               VS
 NATIONAL AGRICULTURE COOPERATIVE MARKETING FEDERATION OF INDIA


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 27th April, 2023.



                                                                          Appearance:
                                                               Mr. Anirban Ray, Adv.
                                                                 Mr. Ankan Rai, Adv.
                                                            Mr. Ratnesh Kr. Rai, Adv.
                                                                Mr. S.N. Pandey, Adv.
                                                                   ...for the petitioner

                                                    Mr. Tapas Kumar Majumdar, Adv.
                                                Mr. Partha Pratim Bhattacharjee, Adv.
                                                ...for the respondent/judgment-debtor

The Court: Heard counsel appearing on behalf of the parties. IA

No.GA/3/2021 is with regard to carrying out amendment in the cause title and

in the Tabular Statement. Accordingly, let there be orders in terms of prayers (a)

and (b) of the Master's Summons.

IA No.GA/3/2021 is, accordingly, disposed of.

(SHEKHAR B. SARAF, J.)

B.Pal